Madhya Pradesh High Court
M/S Parle Agro Private Limited vs Commissioner on 28 February, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 The High Court Of Madhya Pradesh TR No. 33 of 2021 (M/S PARLE AGRO PRIVATE LIMITED Vs COMMISSIONER) Jabalpur, Dated : 28-02-2022 List after 15 days along with TR No.34/2021.
(SHEEL NAGU) (MANINDER S BHATTI)
JUDGE JUDGE
sp
Signature Not Verified
SAN
Digitally signed by SAVITRI PATEL
Date: 2022.03.03 18:16:01 IST