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State of Rajasthan - Section

Section 40 in Rajasthan Forest Subordinate Service Rules, 2015

40. Training of Foresters and Forest Guards.

- After appointment as Foresters and Forest Guard the candidate shall be required to undergo and complete successfully the Foresters/ Forest Guards training course at the Forestry Training Institute /school or centre as and when deputed for the purpose of training. A candidate who fails to join or fails to qualify at such a training shall become disqualified for promotion to the next higher post.