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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Goa - Subsection

Section 45(1)(b) in The Goa, Daman And Diu Reorganisation Act, 1987

(b)if the purposes of the contract are, on and from that day, not exclusively purposes of any area in the districts of Daman and Diu of the existing Union territory.