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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Jharkhand - Subsection

Section 64(3)(xiv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xiv)To accompany children where ever possible, from the office of the Board to the observation home, special home, place of safety or fit facility as the case may be;