Kerala High Court
N.Prakash vs M.V.Govindan Master on 3 April, 2025
Author: Anil K. Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
Thursday, the 3rd day of April 2025 / 13th Chaithra, 1947
CONTEMPT CASE(C) NO. 3252 OF 2024(S) IN WP(C) 19253/2010
PETITIONER/NOT A PARTY TO W.P.C. NO. 19253 OF 2010:
N.PRAKASH, AGED 60 YEARS, SON OF LATE A.NARAYANA RAO,
PRAJITH VIHAR, AYINI ROAD, MARADU P.O., ERNAKULAM,
PIN - 682 304.
BY SRI. N. PRAKASH (PARTY-IN-PERSON)
RESPONDENTS/NOT A PARTY TO W.P.C. NO. 19253 OF 2010:
1. M.V.GOVINDAN MASTER, CPI(M) STATE SECRETARY "SYAMA", MORAZHA P.O,
TALIPARAMBA, KANNUR, PIN - 670 331.
2. SHAIK DARVESH SAHEB IPS, STATE POLICE CHIEF, STATE POLICE
HEADQUARTERS, THIRUVANANTHAPURAM, PIN - 695 010.
3. G.SPARJAN KUMAR IPS, IGP AND COMMISSIONER OF POLICE, POLICE
GROUND, CV RAMAN PILLAI ROAD, PANAVILA, THYCAUD,
THIRUVANANTHAPURAM, PIN - 695 014.
4. GIRILAL.D, (SUBSTITUTED) CIRCLE INSPECTOR OF POLICE (STATION
HOUSE OFFICER), T.C.25/3200(1), VANCHIYOOR POLICE STATION,
THIRUVANANTHAPURAM CITY, PIN - 695 035.
THE NAME OF R4 IS SUBSTITUTED AS 'SHANIF H.S'
INSTEAD OF 'GIRILAL D' AS PER ORDER DATED 18/12/2024
IN IA 7/2024 IN COC 3252/2024
ADDITIONAL R5 TO R11 IMPLEADED
5. PRAJEESH SASI, STATION HOUSE OFFICER,
CANTONMENT POLICE STATION, NEAR SECRETARIAT,
CANTONMENT GATE, STATUE, THIRUVANANTHAPURAM - 695 001.
6. BINOY VISWAM, CPI STATE SECRETARY, P.R. NAMBIAR SMARAKAM,
KALLACHI, NADAPURAM, KOZHIKODE - 673 506.
7. PANNIAN RAVINDRAN, PANNYAN HOUSE, SECTION 2,
KAKKAD ANGADI, PUZHATHI, KAKKAD P.O., KANNUR - 670 005.
P.T.O.
8. JAYACHANDRAN KALLINGAL, GENERAL SECRETARY,
JOINT COUNCIL OF STATE SERVICE ORGANISATIONS,
RESIDING AT K.N.R.A 65B, KADAPPATHALA, NEAR GOLF CLUB,
KOWDIAR P.O., THIRUVANANTHAPURAM - 695 003.
9. PUTTA VIMALADITYA IPS, DIG AND COMMISSIONER OF POLICE,
POLICE COMMISSIONERATE, KOCHI CITY, PARK VIEW,
MARINE DRIVE, ERNAKULAM - 682 011.
10. MOHAMMED SHIYAS, DISTRICT CONGRESS COMMITTEE PRESIDENT,
ERNAKULAM, RESIDING AT VADAPPILLIL HOUSE, THAIKATTUKARA P.O.,
ALUVA - 682 006.
11. SARADA MURALEEDHARAN IAS, CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
ADDL.R5 TO R11 ARE IMPLEADED AS PER ORDER DATED 18/12/2024
IN IA 3/2024 IN COC 3252/2024.
ADDITIONAL R12 TO R18 IMPLEADED
12. M.VIJAYAKUMAR, PHAS (PATTUR HOUSING ACCOMMODATION
SCHEME OF KERALA STATE HOUSING BOARD), EMS NAGAR,
PATTOOR, THIRUVANAHTHAPURAM - 690 529.
13. V.K. PRASANTH MLA, ROOM NOS. 31 AND 32, NILA BUILDING,
MLA HOSTEL, VIKAS BHAVAN P.O., THIRUVANANTHAPURAM -695 033.
14. V. JOY MLA, SOUHRUDHAM, PERUGUZHI P.O.,
THIRUVANANTHAPURAM-695 305.
15. KADAKAMPALLY SURENDRAN MLA, KADAKAMPALLY,
T.C. 79/678, KARIKKAKOM P.O., THIRUVANANTHAPURAM -695 305.
16. T.J.VINOD MLA, THAIVELIKKAKATH, NAROTH ROAD,
THAMMANAM P.O., KOCHI - 682 032.
17. DOMINIC PRESENTATION, VALIYATHAYIL,
SUNORO CHURCH ROAD, ELAMKULAM, COCHIN - 682 020.
P.T.O.
18. ANISH JOY, CIRCLE INSPECTOR OF POLICE, (STATION HOUSE OFFICER),
ERNAKULAM CENTRAL POLICE STATION, OLD RAILWAY STATION ROAD,
NEAR KERALA HIGH COURT, ERNAKULAM - 682 018.
ADDL.R12 TO R18 ARE IMPLEADED AS PER ORDER DATED
18/12/2024 IN IA 6/2024 IN COC 3252/2024.
ADDITIONAL R19 IMPLEADED
19. SMT.KIRAN NARAYANAN IPS, DISTRICT POLICE CHIEF,
THIRUVANANTHAPURAM RURAL, DISTRICT POLICE OFFICE,
PATTOOR PMG ROAD, UNIVERSITY OF KERALA
SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM,
KERALA 695 033.
ADDL.R19 IS IMPLEADED AS PER ORDER DATED 06/01/2025
IN IA 1/2025 IN COC 3252/2024.
BY SRI. T.KRISHNANUNNI (SR.) ALONG WITH M/S. M.SASINDRAN &
T.B.HOOD FOR R1
SRI. ASOK M.CHERIAN, ADDITIONAL ADVOCATE GENERAL &
SRI. T.S.SHYAM PRASANTH, GOVERNMENT PLEADER FOR R2 TO R5,R9,R18 & R19
SRI.V.M.KRISHNAKUMAR FOR R6 & R7
SMT.MAYA M. FOR R8
SRI.MOHAMMED SIYAD M.F. FOR R10
SRI. N.N.SUGUNAPALAN (SR.) ALONG WITH M/S. NANDAGOPAL S.KURUP &
ADITH KIRAN R.S., ADVOCATES FOR R12
SRI. R.LAKSHMI NARAYAN (SR.) ALONG WITH SMT. VIDHYA. A.C FOR R13 & R14
SRI. K.JAYAKUMAR (SR.) ALONG WITH M/S. M.P.SREEKRISHNAN,
A.MUHAMMED MUSTHAFA, THEJALAKSHMI R.S. FOR R15
M/S. P.K.SAJEEVAN, T.ASAFALI & SMT.LALIZA. T.Y. FOR R16
M/S. JACOB P. ALEX, JOSEPH P.ALEX, MANU SANKAR P. &
AMAL AMIR ALI FOR R17
This Contempt of court case (civil) having come up for orders on
03.04.2025, the court on the same day passed the following:
ANIL K. NARENDRAN & MURALEE KRISHNA S., JJ.
-------------------------------------------------------------------
Contempt Case(C)Nos.3252 and 3351 of 2024
and
Contempt Case(C)Nos.366 and 481 of 2025
-------------------------------------------------------------------
Dated this the 3rd day of April, 2025
ORDER
Anil K. Narendran, J.
Contempt Case(C)Nos.3252 of 2024 The learned Senior Counsel/counsel appearing for respondents would submit that since the matter requires detailed arguments, it may be listed immediately after summer vacation.
List on 19.05.2025.
Contempt Case(C)No.3351 of 2024 and Contempt Case(C)Nos.366 and 481 of 2025 List on 07.04.2025, for further consideration.
Sd/-
ANIL K. NARENDRAN, JUDGE Sd/-
MURALEE KRISHNA S., JUDGE MIN 03-04-2025 /True Copy/ Assistant Registrar