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Union of India - Section

Section 75 in The Port Of New Mangalore Rules, 1976

75. Ammunition and explosives.

- The master of any vessel arriving in the port with ammunition or explosives, other than fireams, forming part of the ship's equipment of distress signals, or over 45 kgs. (100 lbs.) in weight of gun-powder, on board as cargo, shall display a red flag B of the International Code at the fore during day time and between the sunset and sunrise shall exhibit a red light at the fore for so long as the ammunition, explosives or gun-powder are on board within the limit of the port.