Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 414] [Entire Act] State of West Bengal - Subsection Section 414(3) in The Calcutta Municipal Corporation Act, 1980 (3)The Municipal Commissioner may by notification specify the manner of enrolment of, or grant of licence to, the technical persons.
