Bombay High Court
Ishrat Jahan Faruk Shaikh Qureshi And ... vs Faruk Mohammad Qureshi And Anr on 14 December, 2018
Author: M.S. Sonak
Bench: M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. REVISION APPLN. NO. 98 OF 2017
Ishrat Jahan Faruk Shaikh Qureshi And Ors ....Applicant
V/S
Faruk Mohammad Qureshi And Anr ....Respondent
CORAM : M.S. SONAK, J
DATE : 14th December, 2018
P.C. :
Due to paucity of time the matter is adjourned for 15/01/2019. Ad-interim relief if any to continue till then.
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