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Madhya Pradesh High Court

Bharat Dave vs The State Of Madhya Pradesh on 15 July, 2022

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 56861 of 2021 (BHARAT DAVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) MCRC/56862/2021, MCRC/56865/2021, MCRC/56866/2021, MCRC/56871/2021 Dated : 15-07-2022 Parties through their counsel.

As prayed by Shri Sanjay Bahirani, learned counsel for the applicants, list the matter on 06.09.2022.

(SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 7/15/2022 7:02:31 PM