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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(24) in New Town Kolkata Planning Area (Building) Rules, 2014

(24)"New Town Kolkata Development Authority" means the New Town Kolkata Development Authority constituted under the New Town Kolkata Development Authority Act, 2007;Note : Role of New Town Kolkata Development Authority (NKDA) - NKDA will issue NOC for buildings beyond the height of 15 (Fifteen) meter and/or on more than 1(one) Hectare of land within planning area on payment of requisite charges.