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[Cites 0, Cited by 0] [Section 37AA] [Entire Act]

State of West Bengal - Subsection

Section 37AA(2) in The West Bengal Fire Services Act, 1950

(2)If such inflammable chemicals or articles are not removed within the time specified in the direction, the Director may remove such inflammable chemicals or articles with the help of police and such chemicals or articles shall be forfeited to the Government.]