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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(1)(c) in The Jharkhand State Agricultural University Act, 2000

(c)A University shall not make permanent appointment against any post in which another Government servant holds lien, or would hold lien, had his lien not been suspended without prior approval of the State Government.