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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(iii) in Rajasthan Minor Mineral Concession Rules, 2017

(iii)The lessee or licencee shall pay all dues in the office of such officer, in such manner, at such place and time as may be specified by the Government;