Delhi High Court - Orders
Jai Bhagwan Sangwan vs Uoi & Anr on 2 November, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Dharmesh Sharma
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7469/2012
JAI BHAGWAN SANGWAN ..... Petitioner
Through: Mr. Ankur Chhibber with
Mr.Anshuman Mehrotra, Advocates.
versus
UOI & ANR ..... Respondents
Through: Ms. Pratima N. Lakra, CGSC for UOI
with Ms. Vanya Bajaj, Ms. Kashish
G. Baweja, Mr. Shivam Pandey,
Advocates with officer in person
Mr. Balder Raj,
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 02.11.2023
1. List for hearing on 23rd April, 2024.
2. Respondents shall keep the relevant original record available for perusal of the Court on the next date of hearing.
SANJEEV SACHDEVA, J DHARMESH SHARMA, J NOVEMBER 2, 2023 st This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 22:59:33