Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(9)] [Section 20] [Entire Act] State of Mizoram - Subsection Section 20(9)(a) in The Mizoram Aided College Employees Rules, 1990 (a)examine all the account registers, pass books, stock register and all papers/documents relating to the financial matters of the college ; and