Delhi High Court - Orders
Narendra Tyagi vs Assistant Director Cpio on 27 March, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~57 & 58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2942/2019
NARENDRA TYAGI ..... Petitioner
Through: Ms. Nandini Sharma, Advocate (M:
8130388425/9205821401).
versus
ASSISTANT DIRECTOR CPIO ..... Respondent
Through: Mr Yashvardhan and Mr Piyush
Singh, Advocates (M: 9650057524).
AND
+ W.P.(C) 4355/2021 and CM APPL. 13278/2021
NARENDRA TYAGI ..... Petitioner
Through: Ms. Nandini Sharma, Advocate (M:
8130388425/9205821401).
versus
CHAIRMAN NATIONAL BOOK TRUST & ORS. ..... Respondents
Through: Mr Yashvardhan and Mr Piyush
Singh, Advocates for R-1 and 2 (M:
9650057524).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 27.03.2023
1. This hearing has been done through hybrid mode.
2. List for hearing on 22nd September, 2023.
PRATHIBA M. SINGH, J. MARCH 27, 2023 mr/kt Signature Not Verified Digitally Signed By:RAHUL Signing Date:28.03.2023 19:52:13