Delhi High Court - Orders
Ramalingam Muthusamy & Ors vs The State (Govt Of Nct Of Delhi) & Ors on 18 October, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~2 to 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 5399/2023, CRL.M.A. 20495/2023, CRL.M.A.
20496/2023 & CRL.M.A. 20497/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
3
+ CRL.M.C. 5400/2023, CRL.M.A. 20498/2023, CRL.M.A.
20499/2023 & CRL.M.A. 20500/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
4
+ CRL.M.C. 5401/2023 &CRL.M.As. 20501-503/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 23:53:22
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
5
+ CRL.M.C. 5402/2023 & CRL.M.As. 20504-506/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
6
+ CRL.M.C. 5403/2023 & CRL.M.As. 20507-509/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 23:53:22
7
+ CRL.M.C. 5404/2023 & CRL.M.As. 20510-512/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
8
+ CRL.M.C. 5405/2023 & CRL.M.As. 20513-515/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
9
+ CRL.M.C. 5406/2023 & CRL.M.As. 20516-518/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 23:53:23
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
10
+ CRL.M.C. 5407/2023 & CRL.M.As. 20519-521/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
11
+ CRL.M.C. 5408/2023 & CRL.M.As. 20522-524/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
12
+ CRL.M.C. 5409/2023 & CRL.M.As. 20525-527/2023
RAMALINGAM MUTHUSAMY & ORS. ..... Petitioners
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/10/2023 at 23:53:23
Through: Mr. Tanmay Mehta, Mr. Raveesh
Thukral, Mr. Abu John Mathew and
Ms. Shubham Mahajan, Advocates.
versus
THE STATE (GOVT OF NCT OF DELHI)
& ORS. ..... Respondents
Through: Mr. Pradeep Gahalot, APP for the
State.
Mr. Apoorv Sarvaria and Mr. Sahaj
Aggarwal, Advocates for R-2.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 18.10.2023
1. The counsel appearing on behalf of the respondent no. 2 seeks further time to explore the possibility of settlement in terms of order dated 22.08.2023.
2. List on 06.12.2023.
3. The respective counsel for the petitioner and the respondent no. 2 are directed to explore the possibility of settlement in terms of order dated 22.08.2023.
4. Interim order to continue.
DR. SUDHIR KUMAR JAIN, J OCTOBER 18, 2023 sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/10/2023 at 23:53:23