Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 221] [Entire Act] Union of India - Subsection Section 221(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (2)The Deputy Chief of the Naval Staff shall also be the Chief of Staff to the Chief of the Naval Staff.