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[Cites 0, Cited by 1] [Section 50(2)] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(2)(iii) in Kerala University of Health Sciences Act, 2010

(iii)that the number of students admitted for courses of study shall not exceed the limits prescribed from time to time, by the University, the Government, Central or State Councils or authorities in the concerned discipline as the case maybe;