Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Textiles Committee Act, 1963

(3)All moneys in the Fund shall be deposited in the State Bank of India or be invested in such securities as may be approved by the Central Government.