Section 2(1)(d) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(d)'distributary system' means and includes,-

(i)all main canals, branch canals, distributaries and minor canals constructed for the supply and distribution of water for irrigation;

(ii)all works, structures and appliances connected with the distribution of water for irrigation; and

(iii)all water courses and other related channels and structures under an outlet;

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