Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4 in The Tamil Nadu Advertisements Tax Act, 1983 4. Proprietor to keep books of accounts, etc. - A proprietor shall keep such books, records and accounts in relation to the advertisement as may be prescribed.
