Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 369 in Orissa Municipal Rules, 1953 369. In many cases the measurements of certain portions of a work cannot be check measured when the work has advanced beyond a certain stage. In such cases the cheek measurement shall be made sufficiently early.
