Punjab-Haryana High Court
Bachan Singh And Ors vs Financial Commissioner, Appeals-1, Pb ... on 20 March, 2017
130 RA-CW-110-2017 in
CWP No. 12889 of 1998
Bachan Singh and others
Vs.
Financial Commissioner, Appeals-I, Punjab and others
****
Present: Mr. C.M.Munjal, Advocate for the applicants.
**** Learned counsel for the applicants-petitioners seeks permission to withdraw the application with liberty to file fresh one.
Dismissed as withdrawn with liberty as prayed for.
(SURINDER GUPTA) JUDGE March 20, 2017 jyoti-II 1 of 1 ::: Downloaded on - 25-03-2017 22:22:41 :::