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Punjab-Haryana High Court

Bachan Singh And Ors vs Financial Commissioner, Appeals-1, Pb ... on 20 March, 2017

130          RA-CW-110-2017 in
             CWP No. 12889 of 1998


             Bachan Singh and others
                        Vs.
             Financial Commissioner, Appeals-I, Punjab and others

                          ****

Present: Mr. C.M.Munjal, Advocate for the applicants.

**** Learned counsel for the applicants-petitioners seeks permission to withdraw the application with liberty to file fresh one.

Dismissed as withdrawn with liberty as prayed for.

(SURINDER GUPTA) JUDGE March 20, 2017 jyoti-II 1 of 1 ::: Downloaded on - 25-03-2017 22:22:41 :::