Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(d) in Prevention Of Collision On National Waterways Regulations, 2002

(d)Every vessel shall have due regard to the prevailing circumstances and conditions of restricted visibility when complying with the regulation of this part.