Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 274 in The Orissa Municipal Corporation Act, 2003 274. Limitation of power to accept property in trust. - A Corporation may accept trust relating exclusively to the furtherance of any purpose to which its funds may be applied.
