Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Punjab - Subsection

Section 67(1) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(1)A Panchayat Samiti may at a special meeting pass a resolution to propose the imposition of any tax under section 65.