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[Cites 0, Cited by 13] [Entire Act]

State of Madhya Bharat - Section

Section 4 in The Madhya Bharat Abolition of Jagirs Rules

4.

The amount of compensation and interest payable under these rules shall be debited to the head "65-Payment of Compensation to Landholders, etc., on the abolition of the Zamindari system, A-Compensation- compensation to the Jagirdars on the abolition of Jagirdari system."