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State of Rajasthan - Section

Section 370 in Rajasthan Land Revenue (Land Records) Rules, 1957

370. Maintaining of Daily Diary.

- Each Sub-Divisional Officer will maintain a daily diary, in which he will enter the work done by him in connection with the land records and will transmit it to the Commissioner of the division for orders with his own remarks. Proforma of the daily diary and abstract are given in para 368(d).