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[Cites 0, Cited by 0] [Section 310(1)] [Section 310] [Entire Act]

State of West Bengal - Subsection

Section 310(1)(c) in The West Bengal Motor Vehicles Rules, 1989

(c)one person placed at or near the rear of the last trailer in train in such a position as to be able to have a clear view of the road in rear of the trailer to signal to the drivers of overtaking vehicles and to communicate with the driver of the drawing motor vehicles.