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State of Rajasthan - Section

Section 381 in Rajasthan Land Revenue (Land Records) Rules, 1957

381. Staff.

(a)There is usually an Office Qanungo in each Tehsil assisted by one or more assistants according to the amount of work in that Tehsil.
(b)In connection with the staff the officer has to see:-
(i)Whether the staff is adequate or excessive according to the amount of work in the office,
(ii)Whether they are conversant with both Hindi and English and can do the accounts works neatly.
(iii)How is the work of the office divided between the Office Qanungo and his assistant and whether the distribution is fair and satisfactory.