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State of Jharkhand - Section

Section 14B in Bihar Factories Rules, 1950

14B. Fees for Certifying Surgeon for carrying on examination under sub-rule (10) of Rule 14.

- A Certifying Surgeon shall be paid by the occupier of the factory besides the additional fees for travelling, a daily professional fee at the rate of Rs. 16 per day irrespective of the number of persons examined but this fee shall be reduced to Rs. 8 if the examination does not take more than half of a day:Provided that if the number of factories visited exceeds four on a single day, the professional fee payable above shall be raised to Rs. 24 per day.