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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(3) in Andhra Pradesh Water, Land and Trees Act, 2002

(3)The acceptance of the sum of money for compounding an offence in accordance with sub-section (1) by the authority or the Designated Officer shall be deemed to amount to an acquittal within the meaning of Section 300 of the Code of Criminal Procedure, 1973.