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Union of India - Section

Section 6A in The Railway (Notices of and Inquiries Into Accidents) Rules, 1998

6A. [ Responsibility of ensuring correct reporting of accidents. [ Inserted by G.S.R. 858(E), dated 22-11-2001 (w.e.f. 22-11-2001).]

- The responsibility of ensuring correct reporting of accidents shall be of the Divisional Railway Manager (DRM) at Divisional Level on the General Manager (GM) at Zonal Level.]