Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act] State of Madhya Pradesh - Subsection Section 64(1)(c) in The M.P. Vat Act, 2002 (c)(i)fails to get himself registered as required by sub-section (1) or sub-section (2) of Section 17; or(ii)neglects to furnish any information as required by sub-section (8) of Section 17; or