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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)Suitable booking windows for the various classes are provided within the building in such a position that there is room for queues of would be purchasers of tickets to form up within the premises without causing any obstruction to traffic on the public road;