Section 3(4)(a) in The Indian Forest Service (Probation) Rules, 1968

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Union of India - Subsection

Section 3(4)(a) in The Indian Forest Service (Probation) Rules, 1968

(a)the total period upto which a person recruited to the service referred to in sub-rule (1) or sub-rule (3) may be kept on probation, shall not ordinarily exceed two years; and

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Union of India - Subsection

Section 3(4)(a) in The Indian Forest Service (Probation) Rules, 1968