Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 147 in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 147. Form, issue and service of summons. - The provisions of the Code of Civil Procedure, 1908 (Central Act 5 of 1908) shall apply mutatis mutandis to the form, issue and service of summons.
