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Gujarat High Court

Mirror Image Private Limited Through ... vs Competition Commission Of India on 6 October, 2020

Author: Ashutosh J. Shastri

Bench: Ashutosh J. Shastri

        C/SCA/11152/2020                                 ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO. 11152 of 2020
                              With
           R/SPECIAL CIVIL APPLICATION NO. 9521 of 2020
                              With
           R/SPECIAL CIVIL APPLICATION NO. 9520 of 2020
                              With
           R/SPECIAL CIVIL APPLICATION NO. 9583 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 10933 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11124 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11122 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11127 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11126 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11123 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11128 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11150 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11146 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11155 of 2020
==========================================================
      M/S. SHREE SHIVAM CORPORATION THROUGH ITS SOLE
        PROPEIRTOR MR. PRAHLAD DURLABHJIBHAI JOSHI
                           Versus
              COMPETITION COMMISSION OF INDIA
==========================================================
Appearance:
DARSHAN M VARANDANI(7357) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
NOTICE SERVED(4) for the Respondent(s) No. 3
==========================================================
  CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI

                             Date : 06/10/2020

                           COMMON ORAL ORDER

When this group of matters was called out for hearing, a re- quest is made on behalf of learned Assistant Government Pleader Mr. K.M. Antani appearing for some of the respondents in the peti-

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tions has requested to allow him to complete the pleadings as in some of the matters, replies have been filed and in some of the matters, the same are yet to be filed. Hence in view of this position, with consent of all learned advocates appearing for the parties in the present proceedings, entire group is adjourned to 20.10.2020.

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