Madhya Pradesh High Court
Rubina Memon vs The State Of Madhya Pradesh on 2 November, 2020
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
HIGH COURT OF MADHYA PRADESH WP No.13664/2020 Indore, Dated : 2.11.2020 None present for the petitioner.
Shri Amol Shrivastava, learned counsel for the State.
List after two weeks.
(Prakash Shrivastava) Judge Digitally signed by Trilok Singh Savner Date: 2020.11.02... 17:52:344+05'30'