Section 238 in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Section

Section 238 in Rules under the United Provinces Excise Act, 1910

238. A-Superintendence, Contingencies--Non-contract.

- The non-contract contingent charges incurred by Assistant Excise Commissioners include :

(1)Rent for office.

(2)Telephone charges.

(3)Purchase and repairs of Typewriters.

(4)Purchase and repairs of office cycles.