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[Cites 0, Cited by 0] [Section 152A] [Entire Act]

State of Bihar - Subsection

Section 152A(a) in Bihar Chaukidari Manual

(a)On receipt of orders from the Magistrate, to arrange for the demarcation by chaukidars of the true junctions of villages within their Unions, and to make weekly verbal reports of the progress of demarcation to the panchayat, who will submit reports to the Magistrate.