Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Uttar Pradesh - Subsection

Section 119(2) in The United Provinces Tenancy Act, 1939

(2)This section shall not apply to a decree or order of a Court for enhancement of rent on account of an increase in area.