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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 28(3)(a) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(a)inform the Authority within ten days from occurrence of such change, and