Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(7) in The Orissa Tenancy Act, 1913

(7)Nothing in this Section shall bar any suit in a Civil Court for establishing setting aside a transfer.