Calcutta High Court (Appellete Side)
Bma Stainless Ltd. & Anr vs State Of West Bengal & Ors on 15 December, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 13 15.12.2017 CHC Ct. No.24 M.A.T. 1437 of 2017 BMA Stainless Ltd. & anr.
Vs. State of West Bengal & ors.
Mr. Rajesh Kumar Gupta, Mr. Parag Chaturvedi ...for the appellants Mr. Ayan Banerjee ...for the WBIDC On the prayer of learned counsel for the appellants matter to be listed on 10th January, 2018.
(Aniruddha Bose, J.) (Asha Arora, J.) 2