Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Chattisgarh - Section

Section 58 in The C.G. Irrigation Act, 1931

58. Power to make rules.

- In addition to any rules for which provision is made in this chapter, rules may be made under this Act-
(a)prescribing the periods and the crops for which irrigation agreements may be made;
(b)prescribing the forms of irrigation agreements, and providing for the inclusion therein of incidents and conditions in addition to but consistent with those contained in this Act; and
(c)regulating the procedure of canal officer in carrying out their duties under this chapter.