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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(6) in The Goa Children's Act, 2003

(6)Health applied education towards holistic health shall be [preferably] [Substituted in place of words 'compulsorily' by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].] included in all schools with, among other things, yoga, pranayama and meditation, in the physical education curriculum. This will apply to all students.