Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 181(2)] [Section 181] [Entire Act] Union of India - Subsection Section 181(2)(i) in The Electricity Act, 2003 (i)payment of the transmission charges and a surcharge under sub-clause (ii) of clause (d) of sub-section (2) of section 39;