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Himachal Pradesh High Court

Ranvir Singh vs State Of H.P on 15 December, 2022

Bench: Sabina, Sushil Kukreja

Ranvir Singh vs State of H.P .

Cr.Appeal No. 253 of 2019 15.12.2022 Present: Mr. Ashwani Dhiman, Advocate, for the appellant.

Mr. Anil Jaswal, Additional Advocate General, for the respondent/State.

Learned counsel for the appellant requests for an adjournment.

As requested, list after two weeks.

(Sabina) Judge (Sushil Kukreja) Judge Decemnber 15, 2022 (gaurav) ::: Downloaded on - 16/12/2022 20:34:29 :::CIS